Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(3)(b) in Gujarat Money-Lenders Act, 2011

(b)by an agent authorized in this behalf by a power of attorney, by the person authorized to sign such application referred to in clause (a).