Section 9(1)(a) in The Bengal Vagrancy Act, 1943

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Bengal Presidency - Subsection

Section 9(1)(a) in The Bengal Vagrancy Act, 1943

(a)the certified copy of the declaration made under sub-section (1) of section 7 relating to such vagrant which is to be sent to such officer-in-charge under sub-section (3) of the said section, and

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Bengal Presidency - Subsection

Section 9(1)(a) in The Bengal Vagrancy Act, 1943