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State of Uttarakhand - Section

Section 190 in Uttarakhand Panchayati Raj Act, 2016

190. Sums due.

- All sums due to the Gram Panchayat, Kshettra Panchayat and Zila Panchayat, whether they are due on account of any tax or in any other account, the Gram Panchayat, Kshettra Panchayat and Zila Panchayat, as the case may be, shall be competent to such act or such proceeding for the purpose of such recovery.