Rajasthan High Court - Jodhpur
Chail Singh vs State Of Rajasthan (2023/Rjjd/014133) on 9 May, 2023
Author: Farjand Ali
Bench: Farjand Ali
[2023/RJJD/014133]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Revision Petition No. 505/2023
Chail Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Rahul Soni
For Respondent(s) : Mr. A.R. Choudhary, PP
Mr. Vishan Das
HON'BLE MR. JUSTICE FARJAND ALI
Order 09/05/2023
1. Admit.
2. Issue notice. Call for the record.
(FARJAND ALI),J 23-Ashutosh/-
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