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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(3) in Himachal Pradesh Co-Operative Societies Rules, 1971

(3)The notice required under sub-section (2) of section 13 shall be issued under a certificate of posting in the form to be determined by the committee.Chapter - III Members Of Co-Operative Societies, Their Rights And Liabilities