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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(10)(ix) in Telangana Value Added Tax Act, 2005

(ix)Insurance and financial corporations or companies and Banks included in the Second Schedule to the Reserve Bank of India Act, 1934,(Central Act 2 of 1934.);