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[Cites 0, Cited by 0] [Section 133] [Entire Act]

Union of India - Subsection

Section 133(4) in The Dedicated Freight Corridor Railway General Rules, 2018

(4)The Station Master incharge of the station shall inspect his station periodically so as to cover all aspects of station working during a month and inspection shall include aspects of train working, safety and other amenities and facilities if any. The inspection shall be carried out keeping in mind that the working of the station is carried out strictly in accordance with the rules and regulation in force and the competency certificate of staff wherever relevant are valid.