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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(1)(c) in The Trade And Merchandise Marks Act, 1958

(c)declaring what classics of goods are included in the expression "piece goods such as are ordinarily sold by length or by the piece" for the purpose of section 74 of is Act or section 18 of the Sea Customs act, 1878 (8 of 1878).