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State of Andhra Pradesh - Section

Section 76 in Andhra Pradesh Shops and Establishments Act, 1988

76. Power of Government to suspend provisions of the Act during fairs and festivals.

- On any special occasion in connection with a fair or festival or a succession of public holidays, the Government may, by notification, suspend for a specified period the operation of all or any of the provisions of this Act, subject to such conditions as may be specified in such notification.