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Union of India - Section

Section 16 in Bar Council Of India Rules

16. He shall preside over the deliberations of the Council and of all Committees of which he is a member.

q Save as otherwise decided at a meeting of the Council or the Committee, as the case may be, he shall cause the meetings of the Council or the Committee convened at such time as he may fix. He shall also settle the items for agenda for the meetings of the Council.