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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2) in The M.P. Govansh Vadh Pratishedh Adhiniyam, 2004

(2)The rules made under this Act shall, as soon as possible after they are published be laid on the table of the Legislative Assembly.