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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Nagaland - Subsection

Section 12(5)(d) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(d)Such other powers as may be conferred on him by this Act or the Statutes made thereunder.