Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Jammu-Kashmir - Subsection Section 34(5) in Jammu and Kashmir Protection of Children from Sexual Violence Act, 2018 (5)The Special Court shall ensure that the child is not called repeatedly to testify in the court.
