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NCT Delhi - Section

Section 10 in Delhi Panchayat Raj Act, 1954

10. Removal of difficulty in establishment of Gaon Sabha and in the working of a Gaon Panchayat.

- If, in establishing a Gaon Sabha or in the working of a Gaon Panchayat, any dispute or difficulty arises regarding the interpretation of any provision of this Act or any rule made thereunder or any matter arising out of or relating to such interpretation or any matter not provided in this Act, the same shall be referred to the Chief Commissioner, whose decision thereon shall be final and conclusive.