Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 58 in Travancore-Cochin Hindu Religious Institutions Act, 1950 58. The Travancore Devaswom Board may, from time to time, by Notification in the Gazette, amend, alter or add to Schedule I.
