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[Entire Act]
State of Haryana - Section
Section 67 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
67. Thickness of walls [Sections 8(2) and 25(2)(f)].
| Description of wall | Allowable safe pressure in tons sq. (Slenderness ratio notexceeding six) |
| [Burnt bricks in cement mortar, lean mixing for Brick Masonry(1 : 3) to (1 : 4) to (1 : 5) to (1 : 7) respectively] | 8 |
| Burnt bricks in lime mortar (1 : 2) or cement mortar (1 : 6) | 4 |
| Burnt bricks in mud mortar | 2½ |
| Coursed rubble masonry (other than Ashler) in cement mortar(1 : 4) | 2 |
| Coursed rubble masonry (other than Ashler) in Lime mortar (1: 2) or cement mortar (1 : 6) | 4½ |
| Random rubble masonry in cement mortar (1 : 4) | 8 |
| Random rubble masonry in lime mortar (1 : 2) or cement mortar(1 : 6) | 4 |
| Ashler masonry in cement mortar (1 : 3) with (1 : 3 : 6) massconcrete backing | 12 |
| Ashler masonry in lime mortar 1 : 2 or cement mortar 1 : 6with 1 : 4 : 8 mass concrete backing. | 12 |
| Blocks in 1 : 3 cement mortar average crushing strength ofblock not less than - | |
| 500 lb/sq. inch | 2 |
| 1,000 lb/sq. inch | 4 |
| 2,000 lb/sq. inch | 8½ |