Madhya Pradesh High Court
Persistent Systems Limited ... vs State Of Madhya Pradesh on 27 November, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MCRC-52481-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 52481 of 2025 (PERSISTENT SYSTEMS LIMITED REPRESENTED THROUGH MR. RAJENDRA SINGH LINGWAL Vs STATE OF MADHYA PRADESH AND OTHERS ) Dated : 27-11-2025 As requested, list the matter in the next week.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 28-11-2025 11:37:56