Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Telangana - Subsection Section 20(4) in Telangana Survey and Boundaries Act, 1923 (4)For the purpose of this section and section 21, the expression 'tenant' shall include the holder of a rent-free grant.
