Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 14(1)] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(1)(i) in Karnataka Agricultural Produce Marketing Act 1966

(i)[eleven] [Substituted by Act 16 of 1991 w.e.f. 1.8.1991] agriculturists' constituencies electing representatives of agriculturists each constituency being a single member constituency;