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[Cites 0, Cited by 0] [Section 37U(2)] [Section 37U] [Entire Act]

State of Rajasthan - Subsection

Section 37U(2)(iv) in The Rajasthan Minor Mineral Concession Rules, 1986

(iv)The maximum height of the already existing waste dumps shall not exceed 5 meters and it shall be protected by walls of rubble stones on toe to prevent the flow of fine particles.