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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(8) in The Warehousing (Development and Regulatory) Authority, appointment of Chairperson and other members Rules, 2013

(8)The appointment of the Chairperson and other members shall be made from the lists so prepared separately for each post, with the approval of the Appointment Committee of the Cabinet.