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Union of India - Section

Section 8 in The National Council For Teacher Education (Procedure For Recognition Of Certain Categories Of Institutions) Rules, 2006

8. Certification of amount of fee and compensation, under section 18-F to be credited to the fund of the Council

.-The applicant institution whose qualifications in teacher educations have been validated or given permission to hold the examinations as per section 18-F, shall be entitled to get the amount of fee deposited and compensation granted by the Court, if any, certified from the concerned University or Affiliating body or Examining Body.FORM AApplication For Grant Of Recognition Under Section 18-B[See rule 4(1)]National Council for Teacher Education .............................Regional CommitteeApplication under section 18-B of Chapter IV-A of the National Council for Teacher Education Act, 1993