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[Cites 0, Cited by 0] [Section 361] [Entire Act]

State of Jharkhand - Subsection

Section 361(1) in Jharkhand Municipal Act, 2011

(1)It shall be the duty of the municipality to take such measures as are necessary for preventing, or checking the spread of, any dangerous disease in the municipal area or of any epidemic disease among any animals therein.