1227. Daily and conveyance allowances of Sub-Inspectors deputed for training in Finger Print Bureau. [§ 2, Act V, 1861 read with § 243 of the Government of India Act, 1935].
- Sub-Inspectors deputed for a course of training in the Finger Print Bureau shall draw, in addition to their substantive pay, house rent at the rates ordinarily admissible in Calcutta. They will continue to draw conveyance allowance at the rates prevailing in their districts, provided they actually keep horses or bicycles, as the case may be.
