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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35(2)(i) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(i)the discovery and production of books of account and other documents, at such place and at such time as may be specified by the Authority ;