Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(v) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(v)All motors shall be provided with suitable control gear, to the satisfaction of the. supplier, so as to prevent the maximum current demand from the consumer's installation exceeding the limits given in the following table at any time under all possible conditions :