Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Rajasthan - Subsection Section 50(3) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000 (3)Every order published under this section shall, as soon as may be after its publication, be laid before House of the State Legislature.
