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[Cites 0, Cited by 0] [Section 264(1)] [Section 264] [Entire Act]

State of Andhra Pradesh - Subsection

Section 264(1)(a) in Andhra Pradesh Municipalities Act, 1965

(a)to construct or establish any factory, workshop or work-place in which it is proposed to employ steam power, water-power or other mechanical power or Electrical power; or