Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(12) in The Orissa Self-Help Co-operatives Act, 2001

(12)"Co-operative Societies Act" means the Orissa Co-operative Societies Act, 1962, (2 of 1963);