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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2)(viii) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(viii)to develop, aid, assist, initiate, promote, organise and finance women organisations engaged in the field of industry, trade, commerce, agriculture, manufacturing, marketing, processing, ware-housing or cold storage;