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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(c) in The M.P. State Aid to Industries Rules, 1959

(c)a working or manufacturing account showing-
(i)the out-turn of the industrial business or enterprise with the cost per unit of such out turn; and
(ii)the profit or the loss on the marketing of the products.