Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(9)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(9)(ii) in The Kerala Panchayat Buildings Rules, 2011

(ii)intimate the nature of complaints to the applicant and call for details and explanation if so desired by the Committee,