Section 8(2)(xiii) in The West Bengal Factories (Safety Officers) Rules, 1978

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2)(xiii) in The West Bengal Factories (Safety Officers) Rules, 1978

(xiii)to advise on the maintenance of records as are necessary relating to accidents, dangerous occurrences and industrial diseases, and present information in appropriate form for the use of management and others in assessing safety performance,

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State of West Bengal - Subsection

Section 8(2)(xiii) in The West Bengal Factories (Safety Officers) Rules, 1978