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Union of India - Section

Section 103 in The Central Reserve Police Force Rules, 1955

103. Cadre regulations .-There shall be a separate cadre for the superior posts in the Force manned by Army or Indian Police Service or State Police Officers, direct recruits and local promotees. The strength of the cadre shall be flexible but ordinarily it shall, for a four-service Company Battalion, have such number of superior officers determined in accordance with the provisions of clause (a) of sub-rule (1) of rule 5.