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[Cites 0, Cited by 0] [Section 6D(9)] [Section 6D] [Entire Act]

State of Jharkhand - Subsection

Section 6D(9)(a) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(a)The cases received from the Assistant Consolidation Officer shall be entered in the register in Form XXV in the office of the Consolidation Officer;