Section 41(2)(f) in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960

[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

(f)the filming operation shall not obstruct or hamper the movement of persons who may lawfully be within the precincts of the monument; and

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