Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Maharashtra - Subsection Section 57(2) in Maharashtra Housing and Area Development Act, 1976 (2)Where the Municipal Corporation, Municipal Council, Zilla Parishad concurs, such street, square or other land, or part thereof shall vest in the Authority.
