Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act] Union of India - Subsection Section 40(2)(h) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996 (h)the measures to be taken during stacking or unstacking, stowing or unstowing of materials or goods or handling in connection therewith;