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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(2)(i) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

(i)all fines imposed and realised from employers by courts for violations of Labour Laws less the deduction made by Court towards administrative expenses.