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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(d) in Advertisement (Registration and Regulation) Bye-laws, 2012

(d)To prescribe the maximum number of hoarding for each of the regulated advertisement zones, separately for roadside, roof-top and central verge, and to land-mark the location, position, orientation, size and other relevant particulars of the hoardings for each zone.