Supreme Court - Daily Orders
Xl India Business Services Pvt. Ltd. vs Income Tax Officer on 17 October, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.52 COURT NO.8 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29313/2016
(Arising out of impugned final judgment and order dated 27/05/2016
in ITA No. 346/2016 passed by the High Court Of Delhi At New Delhi)
XL INDIA BUSINESS SERVICES PVT. LTD. Petitioner(s)
VERSUS
INCOME TAX OFFICER Respondent(s)
(with interim relief)
Date : 17/10/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Salil Kapoor, Adv.
Ms. Ananya Kapoor, Adv.
Mr. Sanat Kapoor, Adv.
Mr. Sumit Lalchandani, Adv.
Mr. Praveen Swarup, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.10.19 15:18:17 IST Reason: