Section 57 in The Rajasthan District Boards Act, 1954
57. Right of certain officers to attend and speak at meetings.
- The Medical Officer and the Executive Engineer-in-charge of the district, the Inspector or Inspectors of Schools of the circle, and any other Government officers specially authorized by the State Government in this behalf shall, with the permission of the Chairman, be entitled to attend any meeting of a Board and to address the Board on any matter affecting their respective departments.
