Rajasthan High Court - Jaipur
Dy. Regional Director vs Rajasthan State Road Transport ... on 3 February, 2022
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 732/2020
Dy. Regional Director
----Appellant
Versus
Rajasthan State Road Transport Corporation
----Respondent
For Appellant(s) : Mr. Daya Sharma, through VC For Respondent(s) :
HON'BLE MR. JUSTICE SUDESH BANSAL Order 03/02/2022 Three weeks' time is granted to appellant(s) to remove the defect(s) pointed out by office.
List thereafter.
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