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Rajasthan High Court - Jaipur

Dy. Regional Director vs Rajasthan State Road Transport ... on 3 February, 2022

Author: Sudesh Bansal

Bench: Sudesh Bansal

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 732/2020

                                   Dy. Regional Director
                                                                                                      ----Appellant
                                                                       Versus
                                   Rajasthan State Road Transport Corporation
                                                                                                    ----Respondent

For Appellant(s) : Mr. Daya Sharma, through VC For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL Order 03/02/2022 Three weeks' time is granted to appellant(s) to remove the defect(s) pointed out by office.
List thereafter.
(SUDESH BANSAL),J SAURABH/25 (Downloaded on 10/02/2022 at 09:03:16 PM) Powered by TCPDF (www.tcpdf.org)