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[Cites 0, Cited by 0] [Section 5AA(2)] [Section 5AA] [Entire Act]

Union of India - Subsection

Section 5AA(2)(c) in Employees Provident Funds Miscellaneous Provisions Act, 1952

(c)three persons appointed by the Central Government from amongst the persons referred to in clause (c) of sub-section (1) of section 5A;