Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The Airports Authority of India (Major Airports) Development Fees Rules, 2011 7. Accounts of the Authority. - The Authority shall keep account of all money received and expended by it in accordance with the provisions of the Act.
