Himachal Pradesh High Court
The Principal Secretary, Revenue & Ors. vs . Ram Singh And Ors. on 23 June, 2023
Author: Virender Singh
Bench: Virender Singh
The Principal Secretary, Revenue & ors. Vs. Ram Singh and ors.
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CMP(M) No. 431 of 2023 23.6.2023 Present: Mr. Mohinder Zharaik & Mr. Tejasvi Sharma, Additional Advocates General with Ms. Leena Guleria & Ms. Avni Kochhar Mehta, Deputy Advocates General for the applicants/appellants.
Mr. Malay Kaushal, Advocate, for the non-
applicants/respondents r to CMP(M) No. 431 of 2023 Although time sought to file reply as well as Power of Attorney, but keeping in view the factual position, which has been mentioned in the application, duly supported by the affidavit of Anil Kumar Shamra, Superintending Engineer, 10th Circle, HP PWD, Bilaslur, H.P., delay of 185 days in filing the appeal is condoned.
The application stands disposed of.
RSA No............ of 2023 Be registered.
List on 28.7.2023. Record of learned Trial Court as well as the learned First Appellate Court, be requisitioned for the said date.
(Virender Singh) Judge June 23, 2023 (Guleria) ::: Downloaded on - 26/06/2023 20:31:41 :::CIS