Jharkhand High Court
Vision Hospitality Services And ... vs The Jharkhand State Beverages ... on 22 August, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Arbitration Application No. 29 of 2025
Vision Hospitality Services and Consultants Private Limited
... ... ... Petitioner
Versus
The Jharkhand State Beverages Corporation Limited and others
... ... Respondents
---------
CORAM: HON'BLE THE CHIEF JUSTICE
---------
For the Petitioner: Mr. Indrajit Singh, Advocate (through VC) Mr. Chanchal Jain, Advocate For the Respondents: Mr. Raunak Sahay, Advocate
---------
02/Dated: 22.08.2025 Issue notice to the respondents.
Mr. Raunak Sahay, learned counsel appears and waives notice for the respondents.
Learned counsel for the respondents prays for and is granted three weeks' time to file reply.
List this case on 19.09.2025.
(Tarlok Singh Chauhan, C.J.) Sharda/MM/ Cp.01