Bombay High Court
The Special Director, Enforcement ... vs Navin Agarwal on 10 June, 2022
Author: N.R. Borkar
Bench: Nitin Jamdar, N.R. Borkar
1 902-933. IA 3620.19.doc
JPP
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 3620 OF 2019
IN
FEMA APPEAL (LODG.) NO. 30668 OF 2019
The Special Director,
Enforcement Directorate, Mumbai ... Applicant
V/s.
Navin Agarwal ... Respondent
ALONG WITH
INTERIM APPLICATION NO. 3672 OF 2019
IN
FEMA APPEAL (LODG.) NO. 30727 OF 2019
ALONG WITH
INTERIM APPLICATION NO. 3674 OF 2019
IN
FEMA APPEAL (LODG.) NO. 30733 OF 2019
ALONG WITH
INTERIM APPLICATION NO. 577 OF 2020
IN
FEMA APPEAL (LODG.) NO. 992 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 700 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1115 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 701 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1117 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 702 OF 2020
2 902-933. IA 3620.19.doc
IN
FEMA APPEAL (LODG.) NO. 1119 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 703 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1120 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 704 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1121 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 706 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1122 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 707 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1123 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 709 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1124 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 711 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1126 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 712 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1127 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 713 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1128 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 714 OF 2020
3 902-933. IA 3620.19.doc
IN
FEMA APPEAL (LODG.) NO. 1129 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 716 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1131 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 717 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1132 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 718 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1133 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 748 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1201 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 1441 OF 2020
IN
FEMA APPEAL (LODG.) NO. 1125 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 1447 OF 2020
IN
FEMA APPEAL (LODG.) NO. 2116 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 1451 OF 2020
IN
FEMA APPEAL (LODG.) NO. 2119 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 1452 OF 2020
IN
FEMA APPEAL (LODG.) NO. 2122 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 1454 OF 2020
4 902-933. IA 3620.19.doc
IN
FEMA APPEAL (LODG.) NO. 2124 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 1455 OF 2020
IN
FEMA APPEAL (LODG.) NO. 2126 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 1456 OF 2020
IN
FEMA APPEAL (LODG.) NO. 2129 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 1458 OF 2020
IN
FEMA APPEAL (LODG.) NO. 2133 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 1459 OF 2020
IN
FEMA APPEAL (LODG.) NO. 2134 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 1461 OF 2020
IN
FEMA APPEAL (LODG.) NO. 2136 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 1462 OF 2020
IN
FEMA APPEAL (LODG.) NO. 2137 OF 2020
ALONG WITH
INTERIM APPLICATION NO. 1463 OF 2020
IN
FEMA APPEAL (LODG.) NO. 2139 OF 2020
Mr. Sandesh Patil for the Applicant
5 902-933. IA 3620.19.doc
CORAM : NITIN JAMDAR &
N.R. BORKAR, JJ.
DATE : 10 JUNE 2022 P.C. :-
These applications are filed for condonation of delay in filing the Appeal. The learned Counsel for the Applicant seeks time to give notice to the Respondents and file affidavit of service.
2. Stand over to 8 July 2022.
N.R. BORKAR, J. NITIN JAMDAR, J.
Digitally signedJYOTI by JYOTI PRAKASH PRAKASH PAWAR PAWAR Date: 2022.06.15 14:19:56 +0530