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Bombay High Court

The Special Director, Enforcement ... vs Navin Agarwal on 10 June, 2022

Author: N.R. Borkar

Bench: Nitin Jamdar, N.R. Borkar

                              1       902-933. IA 3620.19.doc

JPP


   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          CIVIL APPELLATE JURISDICTION

       INTERIM APPLICATION NO. 3620 OF 2019
                       IN
      FEMA APPEAL (LODG.) NO. 30668 OF 2019

The Special Director,
Enforcement Directorate, Mumbai            ... Applicant
     V/s.
Navin Agarwal                              ... Respondent

                     ALONG WITH
        INTERIM APPLICATION NO. 3672 OF 2019
                         IN
         FEMA APPEAL (LODG.) NO. 30727 OF 2019
                     ALONG WITH
         INTERIM APPLICATION NO. 3674 OF 2019
                          IN
          FEMA APPEAL (LODG.) NO. 30733 OF 2019
                     ALONG WITH
          INTERIM APPLICATION NO. 577 OF 2020
                          IN
           FEMA APPEAL (LODG.) NO. 992 OF 2020
                     ALONG WITH
          INTERIM APPLICATION NO. 700 OF 2020
                          IN
           FEMA APPEAL (LODG.) NO. 1115 OF 2020
                     ALONG WITH
          INTERIM APPLICATION NO. 701 OF 2020
                          IN
           FEMA APPEAL (LODG.) NO. 1117 OF 2020
                     ALONG WITH
          INTERIM APPLICATION NO. 702 OF 2020
                    2          902-933. IA 3620.19.doc

                  IN
   FEMA APPEAL (LODG.) NO. 1119 OF 2020
             ALONG WITH
  INTERIM APPLICATION NO. 703 OF 2020
                  IN
  FEMA APPEAL (LODG.) NO. 1120 OF 2020
             ALONG WITH
 INTERIM APPLICATION NO. 704 OF 2020
                  IN
   FEMA APPEAL (LODG.) NO. 1121 OF 2020
             ALONG WITH
INTERIM APPLICATION NO. 706 OF 2020
                  IN
   FEMA APPEAL (LODG.) NO. 1122 OF 2020
             ALONG WITH
INTERIM APPLICATION NO. 707 OF 2020
                  IN
   FEMA APPEAL (LODG.) NO. 1123 OF 2020
             ALONG WITH
INTERIM APPLICATION NO. 709 OF 2020
                  IN
   FEMA APPEAL (LODG.) NO. 1124 OF 2020
             ALONG WITH
INTERIM APPLICATION NO. 711 OF 2020
                  IN
   FEMA APPEAL (LODG.) NO. 1126 OF 2020
             ALONG WITH
INTERIM APPLICATION NO. 712 OF 2020
                  IN
   FEMA APPEAL (LODG.) NO. 1127 OF 2020
             ALONG WITH
INTERIM APPLICATION NO. 713 OF 2020
                  IN
   FEMA APPEAL (LODG.) NO. 1128 OF 2020
             ALONG WITH
INTERIM APPLICATION NO. 714 OF 2020
                   3           902-933. IA 3620.19.doc

                 IN
  FEMA APPEAL (LODG.) NO. 1129 OF 2020
            ALONG WITH
INTERIM APPLICATION NO. 716 OF 2020
                 IN
  FEMA APPEAL (LODG.) NO. 1131 OF 2020
            ALONG WITH
INTERIM APPLICATION NO. 717 OF 2020
                 IN
  FEMA APPEAL (LODG.) NO. 1132 OF 2020
            ALONG WITH
INTERIM APPLICATION NO. 718 OF 2020
                 IN
  FEMA APPEAL (LODG.) NO. 1133 OF 2020
            ALONG WITH
INTERIM APPLICATION NO. 748 OF 2020
                 IN
  FEMA APPEAL (LODG.) NO. 1201 OF 2020
            ALONG WITH
INTERIM APPLICATION NO. 1441 OF 2020
                 IN
  FEMA APPEAL (LODG.) NO. 1125 OF 2020
            ALONG WITH
INTERIM APPLICATION NO. 1447 OF 2020
                 IN
  FEMA APPEAL (LODG.) NO. 2116 OF 2020
            ALONG WITH
INTERIM APPLICATION NO. 1451 OF 2020
                 IN
  FEMA APPEAL (LODG.) NO. 2119 OF 2020
            ALONG WITH
INTERIM APPLICATION NO. 1452 OF 2020
                 IN
  FEMA APPEAL (LODG.) NO. 2122 OF 2020
            ALONG WITH
INTERIM APPLICATION NO. 1454 OF 2020
                                  4     902-933. IA 3620.19.doc

                           IN
            FEMA APPEAL (LODG.) NO. 2124 OF 2020
                      ALONG WITH
           INTERIM APPLICATION NO. 1455 OF 2020
                           IN
            FEMA APPEAL (LODG.) NO. 2126 OF 2020
                      ALONG WITH
          INTERIM APPLICATION NO. 1456 OF 2020
                           IN
            FEMA APPEAL (LODG.) NO. 2129 OF 2020
                      ALONG WITH
         INTERIM APPLICATION NO. 1458 OF 2020
                           IN
            FEMA APPEAL (LODG.) NO. 2133 OF 2020
                      ALONG WITH
         INTERIM APPLICATION NO. 1459 OF 2020
                           IN
            FEMA APPEAL (LODG.) NO. 2134 OF 2020
                      ALONG WITH
         INTERIM APPLICATION NO. 1461 OF 2020
                           IN
            FEMA APPEAL (LODG.) NO. 2136 OF 2020
                      ALONG WITH
         INTERIM APPLICATION NO. 1462 OF 2020
                           IN
            FEMA APPEAL (LODG.) NO. 2137 OF 2020
                      ALONG WITH
         INTERIM APPLICATION NO. 1463 OF 2020
                           IN
            FEMA APPEAL (LODG.) NO. 2139 OF 2020


Mr. Sandesh Patil for the Applicant
                                                                   5               902-933. IA 3620.19.doc

                                                               CORAM : NITIN JAMDAR &
                                                                      N.R. BORKAR, JJ.

DATE : 10 JUNE 2022 P.C. :-

These applications are filed for condonation of delay in filing the Appeal. The learned Counsel for the Applicant seeks time to give notice to the Respondents and file affidavit of service.

2. Stand over to 8 July 2022.

N.R. BORKAR, J. NITIN JAMDAR, J.

Digitally signed

JYOTI by JYOTI PRAKASH PRAKASH PAWAR PAWAR Date: 2022.06.15 14:19:56 +0530