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[Cites 0, Cited by 0] [Section 28B(1)] [Section 28B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28B(1)(g) in The U.P. Panchayat Raj Act, 1947

(g)the conduct and prosecution of suits and proceedings by or against the [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.] relating to or arising out of the functions of Samiti;