Bombay High Court
Pbp Commercial Complex Co Operative ... vs Cipla Ltd. And Ors on 25 January, 2021
Author: V. G. Bisht
Bench: R. D. Dhanuka, V. G. Bisht
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 7586 OF 2020
HDFC Bank Ltd. and Anr. ... Petitioners
Versus
The Competent Authority and
the District Dy. Registrar,
Co-operative Societies, Mumbai and Ors. ... Respondents
ALONG WITH
WRIT PETITION (L) NO. 3706 OF 2019
CIPLA Ltd. ... Petitioner
Versus
The Competent Authority and
the District Dy. Registrar,
Co-operative Societies, Mumbai and Ors. ... Respondents
ALONG WITH
INTERIM APPLICATION NO. 1 OF 2020
IN
WRIT PETITION (L) NO. 3706 OF 2019
HDFC Bank Ltd. and Anr. ... Applicants
Versus
CIPLA Ltd. and Ors. ... Respondents
ALONG WITH
INTERIM APPLICATION (L) NO. 7183 OF 2020
IN
WRIT PETITION (L) NO. 3706 OF 2019
PBP Commercial Complex Co-op.
Society Ltd. and Ors. ... Applicants
Versus
CIPLA Ltd. and Ors. ... Respondents
ALONG WITH
WRIT PETITION (L) NO. 1186 OF 2021
Tata Capital Ltd. and Ors. ... Petitioners
Versus
The Competent Authority and
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the District Dy. Registrar,
Co-operative Societies, Mumbai and Ors. ... Respondents
******
Mr. Vineet Naik, Senior Advocate along with Ms. Bindi Dave, Mr. Ieshan
Sinha, Mr. Aayesh Gandhi i/by M/s. Wadia Ghandy & Co., Advocates for the
Petitioner in WPL/3706/2019 and WPL/1186/2021.
Mr. Vishal Kanade along with Ms. Bindi Dave, Mr. Ieshan Sinha, Mr.
Aayesh Gandhi i/by M/s. Wadia Ghandy & Co., Advocates for the Petitioner
in WPL/7586/2020.
Mr. Kedar Dighe, Asst. Government Pleader state, Advocte for the
Respondent.
Mr. Prateek Seksaria along with Mr. Saket Mone, Mr. Subit Chakrabarti,
Ms. Radhika Kulkarni, Mr. Vishesh Kalra and Mr. Abhishek Salian i/by M/s.
Vidhii Partners, Advocates for the Respondent Nos.3 and 4 in
WPL/3706/2019, WPL/7586/2020, WPL/1186/2021 and Applicant No.1 in
IA(L)/7183/2020.
Mr . Mayur Khandeparkar along with Mr. Vikramjit Garewal and
Ms.Kalyani Shukla , Advcoates for the Respondent No.5 in WPL/3706/2019
WPL/7586/2020, WPL/1186/2021 and Applicant No. 2 in IA(L) no.
7183/2020.
Mr. Vishal Kanade along with Mr. Zaosh Irani i/by M/s. Yasmin Bhansali &
Co., Advocates for the Applicant in IA/1/2020 in WPL/3706/2019.
Ms. Trupti Puranik , Advocate for the Respondents-M.C.G.M.
******
CORAM: R. D. DHANUKA AND
V. G. BISHT, JJ.
DATE : 25th JANUARY, 2021.
P.C. :-
. Closed for orders.
2. Parties are at liberty to file brief written submissions within one week from today with copy to be served on the other side.
[V. G. BISHT, J.] [R. D. DHANUKA, J.] ::: Uploaded on - 27/01/2021 ::: Downloaded on - 08/02/2021 19:07:56 :::